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Punjab-Haryana High Court

M/S Jaybee Industries vs Customs & Excise Service & Anr on 19 May, 2016

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                              CEA-50-2004
                                              Date of decision : 19.05.2016

M/s Jaybee Industries

                                                               ... Appellant

                         Versus

Customs, Excise and Gold (Control) Appellate Tribunal and another

                                                               ... Respondents


CORAM:           HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
                 HON'BLE MRS.JUSTICE RAJ RAHUL GARG

Present:         None.

AJAY KUMAR MITTAL, J.(ORAL)

Case has been called twice. None has appeared for the appellant.

Dismissed for non-prosecution.

(AJAY KUMAR MITTAL) JUDGE (RAJ RAHUL GARG) JUDGE May 19, 2016.

Davinder Kumar 1 of 1 ::: Downloaded on - 21-05-2016 00:15:07 :::