Punjab-Haryana High Court
M/S Jaybee Industries vs Customs & Excise Service & Anr on 19 May, 2016
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CEA-50-2004
Date of decision : 19.05.2016
M/s Jaybee Industries
... Appellant
Versus
Customs, Excise and Gold (Control) Appellate Tribunal and another
... Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MRS.JUSTICE RAJ RAHUL GARG
Present: None.
AJAY KUMAR MITTAL, J.(ORAL)
Case has been called twice. None has appeared for the appellant.
Dismissed for non-prosecution.
(AJAY KUMAR MITTAL) JUDGE (RAJ RAHUL GARG) JUDGE May 19, 2016.
Davinder Kumar 1 of 1 ::: Downloaded on - 21-05-2016 00:15:07 :::