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Madhya Pradesh High Court

Pahalwan Singh vs The State Of Madhya Pradesh on 12 January, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-5577-2017 (PAHALWAN SINGH Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 12-01-2018 Shri Jagdish Singh, learned counsel for the applicant submits that he wants to withdraw the application. It is hereby dismissed as withdrawn.





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       (S.K. GANGELE)                                   (SUBODH ABHYANKAR)
            JUDGE                                               JUDGE




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  Digitally signed by ARVIND KUMAR MISHRA
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Date: 2018.01.15 12:05:43 +05'30' M of rt ou C h ig H