Madhya Pradesh High Court
Pahalwan Singh vs The State Of Madhya Pradesh on 12 January, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-5577-2017 (PAHALWAN SINGH Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 12-01-2018 Shri Jagdish Singh, learned counsel for the applicant submits that he wants to withdraw the application. It is hereby dismissed as withdrawn.
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(S.K. GANGELE) (SUBODH ABHYANKAR)
JUDGE JUDGE
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MISHRA
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Digitally signed by ARVIND KUMAR MISHRA
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Date: 2018.01.15 12:05:43 +05'30' M of rt ou C h ig H