56. Sealing of meters and cut-outs .-(1) A supplier may affix one or more seals to any cut-out and to any meter, maximum demand indicator, or other apparatus placed upon a consumer's premises in accordance with section 26, and no person other than the supplier shall break any such seal.
(2)The consumer shall use all reasonable means in his power to ensure that no such seal is broken otherwise than by the supplier.[* * *]
