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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1)(g) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(g)that for reasons connected with the location, constructions, accommodation, staffing or equipment, the clinical establishment is not fit to be used as a clinical establishment of such a description as the clinical establishment mentioned in the application.