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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020

(1)Notwithstanding anything to the contrary contained in any other law, custom, usage, contract or deed for the time being in force, and in accordance with the procedure under this Act and as prescribed, all rights, title and interests of the landowner in such land shall be extinguished, and shall vest free from all encumbrances in the person belonging to specified categories who is in occupation of the land.