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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The National Bank For Agriculture And Rural development (Amendment) Act, 2003

(a)in sub- section (1), in the opening portion, for the words" to Stateco- operative banks", the words" to State co- operative banks, central co- operative banks" shall be substituted;