Delhi High Court - Orders
Ok Play India Pvt Ltd vs Bibby Financial Services Inida Pvt Ltd on 8 February, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 68/2019 & CM No.11521/2019
OK PLAY INDIA PVT LTD ..... Petitioner
Through: Mr. Anirudh Wadhwa with Mr. Vipul
Kumar, Advs.
versus
BIBBY FINANCIAL SERVICES INIDA PVT LTD.
..... Respondent
Through: Mr. M.S. Vinaik with Ms. Anjali
Sharma and Mr. Deepak Bashta,
Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 08.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. Counsels for the parties say that they will place their respective written submissions on record at least three days before the next date of hearing.
2. Accordingly, list the matter on 22.02.2021.
RAJIV SHAKDHER, J FEBRUARY 08, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:10.02.2021 02:29:31