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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(3)(d) in Andhra Pradesh Universities Act, 1991

(d)all colleges and institutions affiliated to or recognised by the University immediately before the commencement of this Act, shall be adeemed to be affiliated or recognised as the case may be, under this Act;