Section 187(1)(b) in The Cantonments Act, 2006

[Cites 0, Cited by 0] [Section 187(1)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(1)(b) in The Cantonments Act, 2006

(b)in any other case, so much of the service pipe as lies between the main and the boundary of the street in which the main is laid, and includes the ferrule at the junction of the service pipe with the main, and also,-

(i)where the communication pipe ends at in a stopcock, that stopcock, and

(ii)any stopcock fitted on the communication pipe between the end thereof and the main.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 187(1)(b) in The Cantonments Act, 2006