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State of Bihar - Section

Section 46 in Rules under the Pharmacy Act, 1948

46. There shall be made every year and entered in the printed Pharmacy Register an enumeration of-

(1)the total number of persons in the published Register,
(2)the number of persons added by registration during the year.
(3)the number of names restored to the Register,
(4)the number of names removed from the Register stating the Section of the Pharmacy Act, 1948 under which the name has been removed, and
(5)the number of names removed by death.