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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(e) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(e)Controller to send requisition for replenishment of minimum balance when falls short - If at any time during the year, the amount of cash balance fixed under clause (a) for initial year and clause (e) of subsequent years, the Controller shall, as soon as it comes to his notice send requisition to the Secretary in Form N.C.D.S. PFR-2, for replenishment of the balance.