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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4) in Rajasthan State Legal Services Authority Regulations, 1999

(4)The Secretary of the High Court Legal Services Committee of District Authority of the Chairman of the Taluk Legal Services Committee, as the case may be, may associate the members of legal clinic, social organisation, charitable and philanthropic institutions and other similar organisations with the Lok Adalat.