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The Principal Commissioner Of Income ... vs M/S Elcon Pipe And Fittings Pvt. Ltd. on 4 July, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.12+62                           COURT NO.9                   SECTION IX

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20761/2023

     (Arising out of impugned final judgment and order dated 03-03-2022
     in ITA No. 1327/2018 passed by the High Court of Judicature at
     Bombay)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 THANE                    Petitioner(s)

                                                  VERSUS

     M/S ELCON PIPE AND FITTINGS PVT. LTD.              Respondent(s)
     ( IA No.109004/2023-CONDONATION OF DELAY IN FILING )

     WITH

     SLP (C) Dy. No(s). 23820/2023 (Item No. 62)
     (FOR ADMISSION and I.R. and IA No.120046/2023-CONDONATION OF DELAY
     IN FILING )

     Date : 04-07-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)             Mr. Balbir Singh, A.S.G.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Ms. Monica Benjamin, Adv.
                                   Mr. Rupender Singhmar, Adv.
                                   Mr. Abhishek Khanna, Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

This Court is of the opinion that the impugned order(s) does not call for interference. The special leave petitions are accordingly dismissed.

All pending applications are disposed of.

(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)