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State of Haryana - Section

Section 577 in Punjab Jail Manual

577. Removal from wards, lock-ups; strict discipline by day and night.

(1)Prisoners, other than those who may at any time be lawfully confined in cells by day and night, shall be removed from their sleeping wards, cells and other compartments, as soon after day-break as possible, and shall be placed in their proper sleeping wards and locked up for the night, before sunset.
(2)Prisoners shall be kept and shall remain under strict order, discipline and control both by day and night.