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State of Madhya Pradesh - Section

Section 51 in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

51. [ The distillery inspector or sub-inspector, or any excise staff working on public holidays shall be entitled to an overtime allowance to be paid by the licensee on the following scale-

  Scale for overtime allowance
From 6 a.m. to6 p.m.From 6 p.m. to12 nightFrom 12.00 night to 6 a.m. Rs. 1.00 per hourRs. 1.50 per hourRs. 2.00 per hour]
[Substituted by Notification No. 1222-318-V-SR-78, dated 22-3-1978.]