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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(f)"resin products" means derivatives obtained by processing of resin and includes resin, turpentine, hardened resin, and also includes paints and varnishes manufactured directly from resin;