Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(iv) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iv)Works exceeding Rs. 50000/- in a year, shall be executed after preparation of proper estimate and issue of technical sanction by the competent authority including deviations up to 20 percent as under: