Section 53(8)(iii) in First Statutes of the University of Udaipur

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State of Rajasthan - Subsection

Section 53(8)(iii) in First Statutes of the University of Udaipur

(iii)The balance of the P.F. Account at the credit of the subscribers shall be deposited by the University in the Post Office Savings Bank or Scheduled Banks, or invested in Government Securities as may be approved from time to time by the Provident Fund Committee.

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State of Rajasthan - Subsection

Section 53(8)(iii) in First Statutes of the University of Udaipur