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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(2)The colonizer shall commence the laying out of the colony and development works within three months of the issue of Order under sub-rule (1) of rule 20.