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State of Madhya Pradesh - Section

Section 25 in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

25. Power to remove difficulty.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order not inconsistent with the provisions of this Act remove the difficulty and, as occasion may require do anything which appears to it necessary for the purpose of removing the difficulty.