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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Lakshadweep - Subsection

Section 34(3) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(3)The procedure for day to day functioning of the Authority, which have not been provided by the Act or the rules made thereunder, shall be as specified by regulations made by the Authority.