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State of Gujarat - Section

Section 18 in The Gujarat Diseases of Animals (Control) Act, 1963

18. Power of Veterinary Surgeon to hold post-mortem.

- Subject to such rules the Veterinary Surgeon may make or cause to be made a post mortem examination of any animal which at the time of its death was infective or is suspected to have been infective, and for this purpose he may cause the carcass of such animal to be exhumed.