Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(g) in West Bengal Trade Unions Rules, 1998 (g)"industrial establishment" shall have the same meaning as in the Explanation to section 25A of the Industrial Disputes Act, 1947 (14 of 1947) ;
