Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(l) in The Bihar Co-operative Societies Act, 1935

(l)[ "Short Term Co-operative Credit Structure" includes the State Cooperative Bank, Central Co-operative Banks and the Primary Agricultural Credit Societies. [Added by Notification Act 18, dated 30.4.2008.]