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[Cites 0, Cited by 0] [Section 2(20)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(20)(a) in Andhra Pradesh Excise Act, 1968

(a)the leaves, small stalks and flowering or fruiting tops of the Indian hemp plant including all forms known as bhang, siddi or ganja;