Supreme Court - Daily Orders
M/S Future Focus Infotech P. Ltd. Rep By ... vs Commr.Of Ser.Tax,Chennai on 24 February, 2020
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NOS.7526 AND 23334 OF 2020
IN
CIVIL APPEAL NOS.7294 AND 9554 OF 2018
FUTURE FOCUS INFOTECH PVT. LTD. ETC. .. Appellant(s)
Versus
COMMISSIONER OF CENTRAL EXCISE (ST), CHENNAI- .. Respondent(s)
IV, ETC
O R D E R
Learned counsel for the appellant(s) seeks permission to withdraw the civil appeals for the reasons mentioned in the applications.
Permission is granted. I.A. Nos.7526 and 23334 of 2020 are allowed accordingly. The Civil Appeals are, accordingly, dismissed as withdrawn.
.............................J. ( L. NAGESWARA RAO ) Signature Not Verified New Delhi, Digitally signed by Dated: February 24, 2020 GEETA AHUJA Date: 2020.02.26 15:49:37 IST Reason:
ITEM NO.44.1 & 44.2 COURT NO.11 SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 5161-5162/2010 M/S FUTURE FOCUS INFOTECH P. LTD. REP BY ITS JOINT MANAGING DIRECTOR Appellant(s) VERSUS COMMR.OF SER.TAX,CHENNAI Respondent(s) ( IA No. 7525/2020 - WITHDRAWAL OF CASE / APPLICATION) WITH C.A. No. 7294/2018 (XVII-A) (IA No. 7526/2020 - WITHDRAWAL OF CASE / APPLICATION) C.A. No. 9554/2018 (XVII-A) (IA No. 23334/2020 - WITHDRAWAL OF CASE / APPLICATION) Date : 24-02-2020 These appeals were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO [IN CHAMBER] For Appellant(s) Mr. Rajesh Kumar-i, AOR Mr. Kartik Jindal, Adv.
Mr. Anant Gautam, Adv.
For Respondent(s) Mr. B. Krishna Prasad, AOR UPON hearing the counsel the Court made the following O R D E R CIVIL APPEAL NOS.7294 AND 9554 OF 2018 Learned counsel for the appellant(s) seeks permission to withdraw the civil appeals for the reasons mentioned in the applications.
Permission is granted.
I.A. Nos.7526 and 23334 of 2020 are allowed accordingly. The Civil Appeals are, accordingly, dismissed as withdrawn.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER (The Signed Order is placed on the file)