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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Uttarakhand - Subsection

Section 65(1)(b) in Uttaranchal Value Added Tax Act, 2005

(b)traced to a dealer and are found in a vehicle, whether belonging to the dealer or not, such goods are not accompanied with the documents prescribed under any provision of this Act.; or