Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Goa - Subsection

Section 77(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)A repeater candidate shall submit his/her application form for admission to the examination through the head of the school last attended, even if the leaving certificate is obtained by him/her or through any other recognised school if the last attended school is de-recognised and is not in existence.