Section 15 in Rajasthan State Dental Council Rules, 2008
15. Votes to be sent by registered post.
- Every elector desirous of recording his vote shall, after filling up the declaration papers and the voting paper according to the directions given in the letter of intimation enclose the voting paper in the voting paper cover, stick up the cover, enclose the cover and the declaration paper in the outer envelope ad-dressed to the Returning officer, and sent the outer envelope by registered post at the elector's own cost to the Returning officer, so as to reach him not later than 5 P.M. on the date fixed for the poll. All envelopers received after that day or hour, or received by unregisterd post shall be rejected.
