Section 22(1)(a) in The Goa Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(1)(a) in The Goa Value Added Tax Act, 2005

(a)transfers whether by way of sale or not or otherwise disposes of his business or any part thereof, or effects or knows of any other change in the ownership of the business; or

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State of Goa - Subsection

Section 22(1)(a) in The Goa Value Added Tax Act, 2005