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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(5) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(5)If the number of contesting candidates for president is more than one poll shall be conducted. If there is only one validly nominated, candidate, the Election officer shall forthwith declare such candidate as duly elected and intimate the same to the Project Authority.