Allahabad High Court
Nanhey Lal Yadav vs State Of U.P.Thu.Principal ... on 21 January, 2010
Author: Shabihul Hasnain
Bench: Shabihul Hasnain
Court No. - 23 Case :- SERVICE SINGLE No. - 8299 of 2009 Petitioner :- Nanhey Lal Yadav Respondent :- State Of U.P.Thu.Principal Secretary,Secondary Education Petitioner Counsel :- H.G.S.Parihar Respondent Counsel :- C.S.C. Hon'ble Shabihul Hasnain,J.
This matter was fixed for a detailed hearing because the point involves important question of law. Although counsel for the petitioner as well as counsel for the opposite party are ready with the argument but due to paucity of time this court feels that if such matter is taken up today the other matters will suffer, hence, list this case in the second week of February 2010 in the weekly list peremptorily.
Order Date :- 21.1.2010 Om.