Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(5A) in Chhattisgarh Right of Youth to Skill Development Act, 2013 (5A)[ Chief Executive Officer of the Livelihood College Society shall be a member (ex-officio);] [Inserted by C.G. Act No. 12 of 2015, dated 30.3.2015.]
