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Gujarat High Court

Saurashtra Shramik Sangh vs Amreli Municipality & on 8 November, 2016

Author: R.Subhash Reddy

Bench: R.Subhash Reddy, Vipul M. Pancholi

                    C/LPA/1056/2016                                            ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        LETTERS PATENT APPEAL NO. 1056 of 2016

                    In SPECIAL CIVIL APPLICATION NO. 23607 of 2007

         ==========================================================
                         SAURASHTRA SHRAMIK SANGH....Appellant(s)
                                         Versus
                          AMRELI MUNICIPALITY & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR GM JOSHI, ADVOCATE for the Appellant(s) No. 1
         ==========================================================

           CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
                  REDDY
                  and
                  HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI

                                      Date : 08/11/2016


                                       ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice returnable on 23.12.2016.

(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) Srilatha Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Nov 09 00:11:01 IST 2016