Gujarat High Court
Saurashtra Shramik Sangh vs Amreli Municipality & on 8 November, 2016
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/LPA/1056/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 1056 of 2016
In SPECIAL CIVIL APPLICATION NO. 23607 of 2007
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SAURASHTRA SHRAMIK SANGH....Appellant(s)
Versus
AMRELI MUNICIPALITY & 1....Respondent(s)
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Appearance:
MR GM JOSHI, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 08/11/2016
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice returnable on 23.12.2016.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) Srilatha Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Nov 09 00:11:01 IST 2016