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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(g) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(g)the point of presence - sub entity shall adhere to the service standards or such standards as per the guidelines laid down by the Authority for the purpose;