Section 17A in The Punjab School Education Board Employees (Conduct) Regulations, 1978
17A. Prohibition to give, take or demand Dowry.
- No employee shall -(i)give or take or abet the giving or taking of dowry; or(ii)demand, directly or indirectly, from the parents or guardian of a bride or bridegroom, as the case may be, any dowry.Explanation. - For the purpose of this regulation 'dowry' has the same meaning as in the Dowry Prohibition Act, 1961 (28 of 1961).
