Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Goa - Subsection Section 21(2) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 (2)Every decision or order passed under this Act shall be recorded in the form of an order which shall state the reasons therefor.
