Rajasthan High Court - Jaipur
Ajanta Soya Limited vs Union Of India on 2 March, 2022
Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 2254/2020
Ajanta Soya Limited
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr. Daksh Pareek For Respondent(s) : Mr. M.S. Singhvi, AG through VC with Mr. Siddhant Jain Mr. Darsh Pareek Mr. Pranav Bhansali HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 02/03/2022 List the matter after three weeks.
(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),J Ritu/69 (Downloaded on 24/12/2022 at 02:36:03 PM) Powered by TCPDF (www.tcpdf.org)