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Rajasthan High Court - Jaipur

Ajanta Soya Limited vs Union Of India on 2 March, 2022

Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 2254/2020
                                    Ajanta Soya Limited
                                                                                                         ----Petitioner
                                                                          Versus
                                    Union Of India
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Daksh Pareek For Respondent(s) : Mr. M.S. Singhvi, AG through VC with Mr. Siddhant Jain Mr. Darsh Pareek Mr. Pranav Bhansali HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 02/03/2022 List the matter after three weeks.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),J Ritu/69 (Downloaded on 24/12/2022 at 02:36:03 PM) Powered by TCPDF (www.tcpdf.org)