Section 1 in The Rajasthan Small Causes Courts Ordinance, 1950
1. Short title, extent and commencement.
(1)This Ordinance may be called the Rajasthan Small Cause Courts Ordinance, 1950.(2)[x x x] [Omitted by Rajasthan Act 2 of 1957.](3)[x x x] [Omitted by Rajasthan Act 2 of 1957.].
