Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 12A] [Entire Act] State of Tamilnadu - Subsection Section 12A(3) in Tamil Nadu Survey and Boundaries Act, 1923 (3)No appeal under this section shall be admitted after the issue of the notification specified in Section 13.
