Allahabad High Court
Satish Kumar Singh Inre W.P.No 2877 S/S ... vs State Of U.P.Thr.Prin Secy Finance And 2 ... on 20 February, 2020
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- SPECIAL APPEAL No. - 529 of 2007 Appellant :- Satish Kumar Singh Respondent :- State Of U.P. and Others Counsel for Appellant :- Pushpila Bisht Counsel for Respondent :- C.S.C., Balram Yadav, S.P. Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Virendra Kumar-II,J.
1. Sri Balram Yadav, Advocate for respondents- 2 and 3 states that by efflux of time, this appeal has rendered infructuous.
2. Dismissed accordingly.
3. Interim order, if any, stands vacated.
Order Date :- 20.2.2020 Siddhant Sahu