Section 14(1)(b) in The Indian Bar Councils Act, 1926

[Cites 0, Cited by 52] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(b) in The Indian Bar Councils Act, 1926

(b)save as otherwise provided by sub-section (2) or by or under any other law for the time being in force in any other Court and before any other Tribunal or person legally authorized to take evidence, and

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Union of India - Subsection

Section 14(1)(b) in The Indian Bar Councils Act, 1926