Delhi High Court - Orders
Ntpc Limited vs M/S Patel Engineering on 2 August, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 504/2020 & I.A.Nos. 9388/2020 & 591/2021
NTPC LIMITED ..... Petitioner
Through Mr Tarkeshwar Nath, Advocate.
versus
M/S PATEL ENGINEERING ..... Respondent
Through Mr Dayan Krishnan, Senior Advocate
with Mr Rishi Agrawala, Ms Shruti Arora, Mr
Aakashi Lodha, Ms Sukrit Seth, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 02.08.2021 [Hearing Held Through Videoconferencing] Arguments heard. Order reserved.
VIBHU BAKHRU, J AUGUST 2, 2021 pkv Signature Not Verified Digitally Signed By:DUSHYANT RAWAL