Bombay High Court
Pt Bank Maybank Indonesia Tbk Through ... vs Usher Agro Ltd. And Ors on 19 December, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Diksha Rane 3.alp.94-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
APPLICATION FOR LEAVE TO APPEAL NO.94 OF 2022
PT BANK MAYBANK INDONESIA TBK
THROUGH AKSHAT BAMORYA ..APPLICANT
VS.
USHER AGRO LTD. AND ORS. ..RESPONDENTS
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Adv. Racheeta R. Dhuru for the applicant.
Adv. Neeta V. Parikh a/w. Adv. Shreyash V. Chaturvedi for the
for the respondent no.2
Mr. Y. Y. Dabke, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : DECEMBER 19, 2023 P.C. :
Stand over to 3/1/2024 under the caption 'for compliance'.
(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 19/12/2023 19:39:41