Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(e) in Rajasthan Civil Services (Pension) Rules, 1996

(e)[ Where the family pension is payable to parent it shall be paid first to the mother and after her death it shall be payable to the father.] [Inserted vide FD Notification No.F.15(3)FD(Rules)/97 dated 8.8.2000.]