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Delhi High Court - Orders

Cmc Limited vs Gita Rawar And Anr on 21 May, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~22
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 1440/2012
                                                CMC LIMITED                                                                      ..... Petitioner
                                                                                      Through:                 None

                                                                                      versus

                                                GITA RAWAR AND ANR                                                               ..... Respondents
                                                                                      Through:                 Mr. Chandra Shekhar Bharathi,
                                                                                                               Mr. Azeem Samuel, Mr. Amit Kumar
                                                                                                               Mishra, Mr. M Goyal, Mr. Akhil
                                                                                                               Kumar and Ms. Vanshika Nagpal,
                                                                                                               Advocates for R-2

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 21.05.2024

1. Present none on behalf of the petitioner when the case is called for hearing at around 12:20 PM.

2. List on 28.08.2024.

DR. SUDHIR KUMAR JAIN, J MAY 21, 2024 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/05/2024 at 00:42:44