Delhi High Court - Orders
Cmc Limited vs Gita Rawar And Anr on 21 May, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1440/2012
CMC LIMITED ..... Petitioner
Through: None
versus
GITA RAWAR AND ANR ..... Respondents
Through: Mr. Chandra Shekhar Bharathi,
Mr. Azeem Samuel, Mr. Amit Kumar
Mishra, Mr. M Goyal, Mr. Akhil
Kumar and Ms. Vanshika Nagpal,
Advocates for R-2
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 21.05.2024
1. Present none on behalf of the petitioner when the case is called for hearing at around 12:20 PM.
2. List on 28.08.2024.
DR. SUDHIR KUMAR JAIN, J MAY 21, 2024 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/05/2024 at 00:42:44