Himachal Pradesh High Court
Jitendra Kumar Sharma vs . Kalpana Raghav on 2 August, 2023
Jitendra Kumar Sharma vs. Kalpana Raghav RSA No. 176 of 2023 .
02.08.2023 Present: Mr. Reeta Goswami, Sr. Advocate with Ms. Komal Chaudhary, Advocate, for the appellant. .
RSA No. 176 of 2023 & CMP No. 9741 of 2023 Issue notice to the respondent, returnable for 21st August, 2023, on taking steps within one week.
r (Rakesh Kainthla)
Judge
August 02, 2023
(tarun)
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