Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Jitendra Kumar Sharma vs . Kalpana Raghav on 2 August, 2023

Jitendra Kumar Sharma vs. Kalpana Raghav RSA No. 176 of 2023 .

02.08.2023 Present: Mr. Reeta Goswami, Sr. Advocate with Ms. Komal Chaudhary, Advocate, for the appellant. .

RSA No. 176 of 2023 & CMP No. 9741 of 2023 Issue notice to the respondent, returnable for 21st August, 2023, on taking steps within one week.

                                 r                    (Rakesh Kainthla)
                                                           Judge

                August 02, 2023
                    (tarun)








                                                    ::: Downloaded on - 03/08/2023 20:40:08 :::CIS