Supreme Court - Daily Orders
Naseem Ahmad vs Deepak Singhal on 8 February, 2016
DITEM NO.13 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.51/2016 in C.A. No.4932/2015
NASEEM AHMAD Petitioner(s)
VERSUS
DEEPAK SINGHAL AND ORS Respondent(s)
(With appln. for exemption from filing certified copy of the
judgment and office report)
Date : 08/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Arpit Maheshwari,Adv.
For Dr. (Mrs.) Vipin Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 22 nd February, 2016.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar