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Chattisgarh High Court

Amit Singh vs State Of Chhattisgrh 5 Mcrc/9736/2018 ... on 12 December, 2018

                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                          MCRC No. 9727 of 2018
                                  Amit Singh Versus State Of Chhattisgrh



    1

12-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi