Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] Union of India - Subsection Section 28(2)(a) in International Financial Services Centres Authority Act, 2019 (a)the time and place of meetings and the rules of procedure in regard to transaction of business at such meetings under sub-section (1) of section 8;